Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 48 in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992

48.

A person appointed in any of the categories 1 and 2 above, for promotion to Junior Selection Grade and Super-time scale, shall have to pass such departmental examination as may be specified by the High Court from time to time.