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Himachal Pradesh High Court

Chet Ram vs . Hrtc & Another on 3 March, 2022

Bench: Sabina, Satyen Vaidya

Chet Ram vs. HRTC & another .

Execution Petition No. 455 of 2021 3.3.2022 Present: Mr. Yogesh Kumar Chandel, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

Mr. Vikas Rajput, learned counsel for the respondents has submitted that the leave encashment along with interest has already been disbursed to the petitioner and seeks more time to enable the respondents to release the amount of gratuity to the petitioner.

List again on 26.5.2022.

(Sabina) Judge (Satyen Vaidya) Judge 3rd March, 2022 (kck) ::: Downloaded on - 03/03/2022 20:12:56 :::CIS