Delhi High Court - Orders
Sahil Arsh vs National Medical Commission & Ors on 17 July, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~102
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1712/2025
SAHIL ARSH .....Petitioner
Through: Ms. Aditi Gupta and Mr. Sunil Bagai,
Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advocates for R-1.
Mr. Hardik Rupal and Ms. Aishwarya
Malhotra, Advocates for R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 17.07.2025 CM APPL. 41794/2025 (Early Hearing)
1. No case for early listing is made out.
2. The application is thus rejected.
3. List on the date fixed i.e. 01.08.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J JULY 17, 2025 yrj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/07/2025 at 22:02:53