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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(1)(j) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(j)whether the landlord has any residence in the village in which the land to be resumed is situate or in a nearly village within a distance of five miles from the land.