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[Cites 0, Cited by 7] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(1) in Gold (Control) Act, 1968

(1)If any Gold Control Officer has reason to believe that in respect of any gold any provision of this Act has been, or is being, or is attempted to be, contravened, then, he may seize-
(a)such gold along with the package, covering or receptacle, if any (and the contents thereof), in which the gold is found;
(b)any other goods in which any quantity of such gold has been mixed.