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[Cites 0, Cited by 1] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(c) in The Indian Veterinary Council Act, 1984

(c)in the case of a member elected under clause (g) of sub-section (3) of section 3, if he ceases to be a person enrolled in the register;