Patna High Court - Orders
Prof.Dr.Bhola Jha vs State Of Bihar & Ors on 10 April, 2009
Author: V.N.Sinha
Bench: V.N.Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
MJC No.1600 of 2007
PROF.DR.BHOLA JHA, retired as Professor, Son of
Late lAnant Jha, resident of Village- Machhaita, P.S.- Sakatpur, Post- Kursenadiama,
District- Darbhanga :----- Petitioner.
Versus
1. THE STATE OF BIHAR,
2. The Vice Chancellor (Sri Mishri Lal Thakur), L.N.M. University, Darbhanga.
3. The Registrar,(Sri Kmaresh Prasad Singh), L.N.M.University, Darbhanga.
4.The Finance Officer,(Sri RatishKumar Jha),L.N.M.University,Darbhanga.
:--------------Opposite Parties.
-----------
9. 10.04.2009. Counsel for the petitioner states that the orders of this Court has since been complied with. In the circumstances, prayer to initiate contempt has become infructuous.
This contempt application is, accordingly, dismissed as infructuous.
(V.N.Sinha,J.) P.K.P