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State of Rajasthan - Section

Section 76 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

76. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these Regulations, the Commission may, by general or special order, do anything not being inconsistent with the provisions of the Act, which appears to it to be necessary or expedient for the purpose of removing the difficulties.