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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Punjab - Subsection

Section 70(11) in Northern India Canal and Drainage Act, 1873

(11)passes, or causes animals or vehicles to pass, on or across any of the works banks or channels of a canal or drainage work contrary to rules made under this Act after he has been desired to desist therefrom;