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[Cites 0, Cited by 0] [Section 28(7)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(7)(g) in Agriculture University, Kota Act, 2013

(g)call from any office, laboratory, constituent college maintained by the University, any information or returns as he may consider necessary for the exercise of his powers, performance of his functions or discharge of his duties.