Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Gujarat High Court

Commissioner Of Income Tax ­ vs S.P. Mehta Memorial Trust ­ Opponent(S) on 30 November, 2007

TAXAP/187/2005                          1/1                          ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      TAX APPEAL No. 187 of 2005
                                With 
                      TAX APPEAL No. 188 of 2005

====================================== 
         COMMISSIONER OF INCOME TAX ­ Appellant(s)
                             Versus
          S.P. MEHTA MEMORIAL TRUST ­ Opponent(s)
====================================== 
Appearance :
MR PRANAV G DESAI for Appellant(s) : 1,
MRS SWATI SOPARKAR for Opponent(s) : 1,
====================================== 
            CORAM :  HONOURABLE THE CHIEF JUSTICE Y.R.MEENA

                     and

                     HONOURABLE MR.JUSTICE J.C.UPADHYAYA



                            Date : 30/11/2007 

                         COMMON ORAL ORDER 

Counsel for the appellant is directed to submit paper books within  four weeks. 

List it on 4th February, 2008.

( Y. R. MEENA, C. J. ) ( J. C. UPADHYAYA, J. ) kailash