Gujarat High Court
Commissioner Of Income Tax vs S.P. Mehta Memorial Trust Opponent(S) on 30 November, 2007
TAXAP/187/2005 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No. 187 of 2005
With
TAX APPEAL No. 188 of 2005
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COMMISSIONER OF INCOME TAX Appellant(s)
Versus
S.P. MEHTA MEMORIAL TRUST Opponent(s)
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Appearance :
MR PRANAV G DESAI for Appellant(s) : 1,
MRS SWATI SOPARKAR for Opponent(s) : 1,
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CORAM : HONOURABLE THE CHIEF JUSTICE Y.R.MEENA
and
HONOURABLE MR.JUSTICE J.C.UPADHYAYA
Date : 30/11/2007
COMMON ORAL ORDER
Counsel for the appellant is directed to submit paper books within four weeks.
List it on 4th February, 2008.
( Y. R. MEENA, C. J. ) ( J. C. UPADHYAYA, J. ) kailash