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[Cites 0, Cited by 0] [Section 89D(2)] [Section 89D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 89D(2)(b) in The M.P. Irrigation Act, 1931

(b)if the construction or repairs are not made to his satisfaction by such date he may stop the supply of water to the water-course; or