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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(5) in The Oil Mines Regulations, 2017

(5)The owner, agent or manager of every mine shall-
(a)provide fixed-roof storage tanks with fixed foam connections;
(b)ensure that all installations, including well head area with Christmas tree, are easily accessible to facilitate external fire fighting assistance without any hindrance; and
(c)ensure that adequate number of fire tenders and equipment are kept readily available at convenient locations for use in emergency.