Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 271 in Mizoram Excise Rules, 1983 271. Confiscated things to be made over to Deputy Commissioner. - When in any case a Magistrate orders the confiscation of anything under Section 70(1) of the Act, such thing shall be made over to the Deputy Commissioner for disposal.
