Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(2) in The Maharashtra Control Of Organised Crime Act, 1999. (2)The confession shall be recorded in a free atmosphere in the same language in which the person is examined and as narrated by him.
