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[Cites 0, Cited by 0] [Section 5(1A)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1A)(i) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(i)the ITI or Technical school/institution in which the candidate has studied, should have been located in the Gujarat State; or;