Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Telangana - Subsection Section 61(2) in Telangana Land Revenue Act, 1317 F. (2)[ No occupant of land shall be entitled to construct or repair any tank or kunta without the permission of the Government] [Amended by Act No.III of 1324 F.].
