Supreme Court - Daily Orders
P.V. Joy vs Regional Transport Authority . on 18 September, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.38 COURT NO.5 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25978/2015
(Arising out of impugned final judgment and order dated 28/07/2015
in WA No. 661/2013 in WPC No. 11941/2009 passed by the High Court
of Kerala at Ernakulam)
P.V. JOY Petitioner(s)
VERSUS
REGIONAL TRANSPORT AUTHORITY AND ORS. Respondent(s)
(with interim relief)
Date : 18/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s)
Mr. Santosh Krishnan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(S. K. RAKHEJA) (H. S. PARASHAR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Sushil Kumar Rakheja
Date: 2015.09.19
12:10:59 IST
Reason: