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Supreme Court - Daily Orders

P.V. Joy vs Regional Transport Authority . on 18 September, 2015

Bench: Dipak Misra, Prafulla C. Pant

     ITEM NO.38                              COURT NO.5                  SECTION XIA

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   25978/2015

     (Arising out of impugned final judgment and order dated 28/07/2015
     in WA No. 661/2013 in WPC No. 11941/2009 passed by the High Court
     of Kerala at Ernakulam)

     P.V. JOY                                                             Petitioner(s)

                                                    VERSUS

     REGIONAL TRANSPORT AUTHORITY AND ORS.                                Respondent(s)

     (with interim relief)

     Date : 18/09/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)
                                         Mr. Santosh Krishnan,Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petition is dismissed.





                  (S. K. RAKHEJA)                                   (H. S. PARASHAR)
                   COURT MASTER                                       COURT MASTER




Signature Not Verified

Digitally signed by
Sushil Kumar Rakheja
Date: 2015.09.19
12:10:59 IST
Reason: