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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Haryana - Subsection

Section 67(2)(m) in The Haryana Children Act, 1974

(m)the conditions subject to which childrens may be placed under the care of any parent, guardian or other fit person under this Act and the obligations of such persons towards the children so placed.