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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(1) in The Bihar State Advocates' Welfare Fund Act, 1983

(1)The State shall cause to be printed and distributed Advocates' Welfare Fund stamps for sale of the value of two rupees and fifty paise with the Bar Council Emblem and its value inscribed thereon.