Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(h) in The Meghalaya Prevention Of Gambling Act, 1970 (h)“printing” includes writing or other modes of representing or reproducing words, letters or figures in a visible form. Central Act 5 of 1898.
