Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 23 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975 23. Form & annual statements of Accounts of the State Board. - The annual Statement of Accounts of the State Board shall be in Forms V to IX.
