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[Section 3]
[Entire Act]
State of Tamilnadu - Subsection
Section 3(2) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959
| If the number of employees proposed to beemployed on any day during the financial year for which thelicence is required | Licence fees for beedi industrial premises inwhich power-driven machinery is used | Licence fees for beedi industrial premises inwhich power-driven machinery is not used |
| Does not exceed 10 | 15 | 20 |
| Exceeds 10 but does not exceed 20 | 30 | 20 |
| Exceeds 20 but does not exceed 50 | 30 | 20 |
| Exceeds 50 but does not exceed 100 | 75 | 50 |
| Exceeds 100 but does not exceed 250 | 150 | 100 |
| Exceeds 250 | 300 | 250 |