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[Cites 0, Cited by 1] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(1) in The Haryana Ceiling of Land Holdings Act, 1972

(1)The provisions of the Punjab Security of Land Tenures Act, 1953, and the Pepsu Tenancy and Agricultural Lands Act, 1955, which are inconsistent with the provisions of this Act are hereby repealed.