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Commissioner Of Service Tax Delhi vs Vodafone Mobile Services Ltd. on 6 December, 2019

Bench: Chief Justice, B.R. Gavai, Surya Kant

                      ITEM NO.16                   COURT NO.1               SECTION XIV

                                       S U P R E M E C O U R T O F      I N D I A
                                               RECORD OF PROCEEDINGS

                      SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17536/2019

                      (Arising out of impugned final judgment and order dated
                      31-10-2018 in CEAC No. 12/2016 and CEAC No. 13/2016 passed by
                      the High Court Of Delhi At New Delhi)

                      COMMISSIONER OF SERVICE TAX DELHI                     Petitioner(s)

                                                          VERSUS

                      VODAFONE MOBILE SERVICES LTD.                         Respondent(s)

                      Date : 06-12-2019 These petitions were called on
                                           for hearing today.

                      CORAM :
                                HON'BLE THE CHIEF JUSTICE
                                HON'BLE MR. JUSTICE B.R. GAVAI
                                HON'BLE MR. JUSTICE SURYA KANT


                      For Petitioner(s)     Mr. Rupesh Kumar, Adv.
                                            Mohd. Akhil, Adv.
                                            Mr. Amit Sahni, Adv.
                                            Ms. Priyanka Bhat, Adv.
                                            Ms. Indira Bhakar, Adv.
                                            Mr. B. Krishna Prasad, AOR
                                            Mrs. Anil Katiyar, Adv.

                      For Respondent(s)     Ms.    Charanya Lakshmikumaran, Adv.
                                            Mr.    Aaditya Bhattacharya, adv.
                                            Ms.    Apekha Mehta, Adv.
                                            Ms.    Monnica Kasturi, Adv.
                                            Ms.    Ishita Mathur, Adv.
                                            Mr.    Punit Dutt Tyagi, AOR

                          UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice.

Tag with SLP© Nos. 14309-14312/2019.

Reason: [ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR