Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30A(6)] [Section 30A] [Entire Act] State of Maharashtra - Subsection Section 30A(6)(e) in The Maharashtra Cooperative Societies Rules, 1961 (e)qualified Teaching and non-Teaching staff on their establishment or panel;