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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1) in The Bar Council of Rajasthan Election Rules, 1968

(1)Name................................ Address.................................................. . Serial Number in the Electoral Roll .............. Number on the State Roll .......................... Date of Enrolment.......................
Date................... Signature