Bombay High Court
Smt. Sushila C Lohana Since Dec Thr Lr ... vs Municipal Corporation Of Greater ... on 26 October, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
19,23,46-WP-13326-2023+.doc
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.13326 OF 2023
Mr. Arvind Yewale (Since deceased) ...Petitioner
Through LR's.
Mr. Mahesh Arvind Yewale
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.13149 OF 2023
Leela Narayan Lavangare ...Petitioner
Through C. A. Pratibha Sanjay Lavangare
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10048 OF 2023
Ansari Mohd. Saeed Ahmed ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.9655 OF 2023
1
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Amit Ramesh Gadekar ...Petitioners
L. R. of Shalini M. Gadekar
(Since deceased) & Ors.
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10061 OF 2023
Ghanshyam Ramchandra Jogmekar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10052 OF 2023
Mrs. Vidya Dagdu Sawant ...Petitioners
H. & L.R. of Dagdu Tukaram
(Since deceased) & Ors.
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10060 OF 2023
Smt. Aruna Sadanand Khade ...Petitioner
(Since deceased) Through L.R.
Sangeeta Gangaram More
V/s.
2
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Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10049 OF 2023
Pushpa Ravindra Dhamankar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10058 OF 2023
Vinay Rajaram Chogle ...Petitioner
L. R. of Smt. Sunita Rajaram Chogle
(Since deceased)
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10057 OF 2023
Virangana Sunil Salve ...Petitioner
L. R. of Smt. Suman Tukaram Pawar
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10059 OF 2023
3
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Avdhut Anant Gangan ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10063 OF 2023
Yadhuvansh Singh ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10051 OF 2023
Deepak Prakash Kamble ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10050 OF 2023
Urmila Laxman Sulebhavikar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
4
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WRIT PETITION NO.10055 OF 2023
Shailaja Yashwant Shirkar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10054 OF 2023
Jayashri J. Sawant ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10056 OF 2023
Manisha Mangesh Wairakar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10950 OF 2023
Daulat Janu Jadhav ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
5
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WRIT PETITION NO.10911 OF 2023
Prabhakar Vitthal Deorukhkar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.10907 OF 2023
Smt. Draupadi Mohan Gangurde ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.11042 OF 2023
Smt. Aminabi Mohd. Sharif Khan ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.10953 OF 2023
Maheshchandra Suresh Pagare ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.10906 OF 2023
6
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Mrs. Chhaya G. Pawar ...Petitioner
L. R. of Late Gajanan Babaji Pawar
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.11155 OF 2023
Parmar Keshav Premji ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11169 OF 2023
Smt. Sunita S. Dabholkar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11153 OF 2023
Selly Rodrigues ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
7
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WRIT PETITION NO.11158 OF 2023
Sirajuddin Jamaluddin ...Petitioner
(Since decreased) Through L.R.
Quyyumuddin Sirajuddin
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11157 OF 2023
Vitthal Baloo Sawant ...Petitioner
(Since decreased) Through L.R.
Smita Kirtiratna Sawant
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11171 OF 2023
Nalini Sanjeeva Pujari ...Petitioner
(Since deceased) Through L.R.
Rajesh S. Poojari
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11138 OF 2023
8
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Nanduram K. Kadam ...Petitioner
(Since deceased) Through L.R.
Ketan N. Kadam
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11137 OF 2023
Keshav Dhaku Shitap ...Petitioner
(Since deceased) Through LR.
Prasanna Keshav Shitap
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11143 OF 2023
Sayed Ahmed Abdul ...Petitioner
(Since deceased) Through L.R.
Khatija Sayed Ahmed
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11141 OF 2023
Sayyed Sikandar Ahmed ...Petitioner
V/s.
9
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Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11142 OF 2023
Prabhakar C. Waghmare ...Petitioner
(Since deceased) Through LR.
Gyanba Prabhakar Waghmare
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11140 OF 2023
Mahadeo Y. Pawar ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11139 OF 2023
Smt. Sushila C. Lohana ...Petitioner
(Since deceased) Through LR
Bharat C. Lohana
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
10
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WRIT PETITION NO.11170 OF 2023
Raghunath Rakhmaji Virkar ...Petitioner
(Since deceased) Through L.R.
Rajesh Raghunath Virkar
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11146 OF 2023
Sudesh Bhagoji Tambe ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11147 OF 2023
Meena Suresh Satam ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11144 OF 2023
Anant Pandurang Patil ...Petitioner
(Since deceased)
V/s.
11
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Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11145 OF 2023
Yashwant Dhanaji Jadhav ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11135 OF 2023
Jaywant R. Naik ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11136 OF 2023
Somkant Rajaram Haldankar ...Petitioner
(Since deceased)
Through L.R. Aniket Somkant Haldankar
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11129 OF 2023
12
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Uday P. Mohite ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11133 OF 2023
Suresh H. Pawar ...Petitioner
Heir and Legal Representative of
Babibhai Pawar
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11151 OF 2023
Sakharam Arjun Mohite ...Petitioner
(Since deceased) Through L.R.
Sunanda Sakharam Mohite
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11149 OF 2023
Ramji Govind Chavan ...Petitioner
(Since deceased) Through L.R.
Anuradha Manohar Chavan
V/s.
13
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Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11150 OF 2023
Ansari Sabrabee Dawood Khan ...Petitioner
(Since deceased) Through L.R.
Femida Sagir Ahmed Shaikh
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai,
Through the Municipal Commissioner & Ors.
WITH
WRIT PETITION NO.11163 OF 2023
Sachin Narayan Raul ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.11164 OF 2023
Yashwant Mane Mahadik ...Petitioner
(Since deceased) Through LR's
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.11162 OF 2023
Mohamad Usman Mohamad ...Petitioner
Ali Khan
14
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V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.11168 OF 2023
Rajendra Shankar More ...Petitioner
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.11166 OF 2023
Nanan Narayan Dalvi ...Petitioner
(Since deceased) Through LR's
Indira Nana Dalvi
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
WITH
WRIT PETITION NO.11165 OF 2023
Gajanan Y. Vaidya ...Petitioner
(Since deceased) Through LR's.
Geeta Gajanan Vaidya
V/s.
Municipal Corporation of ...Respondents
Greater Mumbai & Anr.
Mr. A. R. Pai a/w Mr. Akshay R. Pai, i/b Gauri N. Patil, for the
Petitioner(s) in all the Writ Petitions.
15
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Mr. Kishor Walanju a/w Mr. Ravindra Sirsikar, for the
Respondent-MCGM in all the Writ Petitions.
CORAM : MADHAV J. JAMDAR, J.
DATED : 26th October, 2023 P.C.:
1. Heard Mr. Pai, learned Counsel appearing for the Petitioners. Mr. Pai states that apart from these matters, two matters bearing Writ Petition No. 13267 of 2023 and Writ Petition (L) No. 29392 of 2023 are also companion matters.
2. Mr. Walunju, learned Counsel appearing for Respondents in some of the Writ Petitions seeks further time to fle reply.
3. Accordingly, reply be fled on or before 29th November 2023.
Rejoinder if any be fled on or before 11th December 2023.
4. Stand over to 14th December 2023 alongwith Writ Petition No. 13267 of 2023 and Writ Petition (L) No. 29392 of 2023.
5. Till next date, ad-interim relief of status-quo shall remain in operation.
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