Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 6 in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976 6. Evidence of Age. - For the purposes of the Scheme, the age of the Member, as recorded in the Service Records of the Employer, shall be admitted by the corporation.
