Supreme Court - Daily Orders
The Managing Director The Campco ... vs B Vishnu Murthy on 16 March, 2022
Bench: Sanjiv Khanna, Bela M. Trivedi
ITEM NO.38 Court 16 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19437/2019
(Arising out of impugned final judgment and order dated 26-04-2019
in WA No. 15502/2011 passed by the High Court of Karnataka at
Bengaluru)
THE MANAGING DIRECTOR THE CAMPCO LIMITED Petitioner(s)
VERSUS
B VISHNU MURTHY Respondent(s)
(FOR ADMISSION and I.R. )
Date : 16-03-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Shailesh Madiyal, AOR
Ms. Neha Jain, Adv.
Mr. Vaibhav Sabharwal, Adv.
For Respondent(s) Ms. Hetu Arora Sethi, AOR
Ms. Saumya Tandon, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 22.03.2022.
(BABITA PANDEY) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.03.21 17:27:09 IST Reason: