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Supreme Court - Daily Orders

The Managing Director The Campco ... vs B Vishnu Murthy on 16 March, 2022

Bench: Sanjiv Khanna, Bela M. Trivedi

      ITEM NO.38               Court 16 (Video Conferencing)              SECTION IV-A

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)               No(s).   19437/2019

      (Arising out of impugned final judgment and order dated 26-04-2019
      in WA No. 15502/2011 passed by the High Court of Karnataka at
      Bengaluru)

      THE MANAGING DIRECTOR THE CAMPCO LIMITED                        Petitioner(s)

                                                 VERSUS

      B VISHNU MURTHY                                                 Respondent(s)

      (FOR ADMISSION and I.R. )

      Date : 16-03-2022 This petition was called on for hearing today.

      CORAM :             HON'BLE MR. JUSTICE SANJIV KHANNA
                          HON'BLE MS. JUSTICE BELA M. TRIVEDI

      For Petitioner(s)             Mr. Shailesh Madiyal, AOR
                                    Ms. Neha Jain, Adv.
                                    Mr. Vaibhav Sabharwal, Adv.

      For Respondent(s)             Ms. Hetu Arora Sethi, AOR
                                    Ms. Saumya Tandon, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the matter on 22.03.2022.

(BABITA PANDEY) (DIPTI KHURANA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.03.21 17:27:09 IST Reason: