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[Cites 0, Cited by 0] [Section 886] [Entire Act]

Bengal Presidency - Subsection

Section 886(c) in Police Regulations, Bengal , 1943

(c)An officer of the Indian Police desiring an interview with His Excellency the Governor on matters of a purely private nature unconnected with official matters shall apply to the Secretary to the Governor after obtaining the formal permission of the Inspector-General.