Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(ix) in Bihar Elementary School Education Committee Act, 2007 (ix)"District Superintendent of Education" means a Government Officer of the Human Resource Development Department at district level who is in-charge of elementary education;
