Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(4) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018 (4)All decisions of the Authority shall be uploaded on the website of the Authority regularly without any delay.
