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[Cites 0, Cited by 0] [Section 408] [Entire Act]

State of Jharkhand - Subsection

Section 408(1) in Civil Court Rules of the High Court of Judicature at Patna

(1)For issuing certified photo copies of the documents by the Civil Courts, Photo-copying charges has been fixed at Re. 1 (Rupee one) per page which will be realised by the Copying Department of each Civil Courts in addition to the usual charges for the certified copies under the Rules.