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Himachal Pradesh High Court

Cmp No. 5881/2021 In Cmpmo No. 51/202 vs Issue Notice To The on 9 July, 2021

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

CMP No. 5881/2021 in CMPMO No. 51/2021 9.7.2021 Present: Mr. Rahul Gathania, Advocate, proxy counsel for .

the applicants.

(Through Video Conferencing) Issue notice to the respondents returnable for 30.7.2021, on taking steps within one week.

9.7.2021 (pankaj) r to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 09/07/2021 20:14:30 :::HCHP