Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Maharashtra - Subsection Section 94(9) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (9)in respect of depreciation on wasting assets owned by the Market Committee including dead stock, furniture, fixture, machinery and other things.
