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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Manipur - Subsection

Section 10(4)(i) in Manipur Lokayukta Rules, 2018

(i)anti-corruption policy, public administrative, vigilance or law and such persons must have held or must be holding the post of Secretary to the Government of India or any equivalent post thereto under the Central Government or a State Government;