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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(b) in West Bengal Town and Country (Planning and Development) Act, 1979

(b)to prepare and enforce [a Land Use and Development Control Plan;] [Substituted by Section 3(a)(1) of the West Bengal Town, and Country (Planning and Development) (Amendment) Act, 1994 (West Bengal Act 26 of 1994) for an Outline Development Plan;]