Madras High Court
Dr.A.Celine Kavida vs The Secretary on 15 December, 2020
Author: M.Dhandapani
Bench: M.Dhandapani
W.P.No.7645 of 2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 15.12.2020
CORAM
THE HONOURABLE MR.JUSTICE M.DHANDAPANI
W.P.No.7645 of 2014
And
M.P.Nos.1 and 2 of 2014
Dr.A.Celine Kavida ... Petitioner
Vs.
1.The Secretary,
University Grants Commission,
Bahadur Shah Zafar Marg,
New Delhi – 110 002.
2.The Additional Secretary,
Association of Indian Universities,
AIU House,
No.16, Indrajit Gupta Marg,
New Delhi – 110 002.
3.The Secretary,
Higher Education Department,
Government of Tamilnadu,
Fort St.George,
Chennai – 600 009.
4.The Chairman,
Teachers Recruitment Board,
E.V.K.Sampath Buildings,
Nungambakkam,
Chennai – 600 006. ... Respondents
1/5
https://www.mhc.tn.gov.in/judis/
W.P.No.7645 of 2014
Prayer:
Petition filed under Article 226 of the Constitution of India to
issue a Writ of Mandamus directing the 4th respondent herein to accept
the petitioner's Ph.D Degree in “Non – Interferometric Characterisation
of partially coherent and scattered wavefields” from the University of
Melbourne which is evaluated as equivalent to Ph.D Degree in Physics
of an Indian University by the second respondent herein, for the
purpose of recruitment to the post of Assistant Professor in Physics in
Tamilnadu Collegiate Educational Service for appointment in
Government Arts and Science Colleges vide the Advertisement
No.4/2013 dated 28.05.2013 which was subsequently modified thrice
dated 19.06.2013, 09.07.2013 and 02.08.2013 by the fourth
respondent and thereby direct the fourth respondent to accept the
petitioner's candidature with Roll No.1639069 and Certificate
Verification No.13APD050641 for recruitment to the post of Assistant
Professor in Physics.
For Petitioner : Mr.A.R.Suresh
For Respondents : Mr.P.R.Gopinathan for R1
Mr.G.Karthigai Balan for R3
Government Advocate
Mr.C.Munusamy for R4
Special Government Pleader
ORDER
When the writ petition was taken up for consideration, the learned counsel appearing for the petitioner made the following 2/5 https://www.mhc.tn.gov.in/judis/ W.P.No.7645 of 2014 endorsement in the petition:
'The petitioner submits that the prayer in the present writ petition in WP.No.7645/2014 is for a Mandamus directing the 4th respondent to accept her Ph.D Degree from the University of Melbourne which is evaluated as equivalent to the Ph.D Degree in Physics of an Indian University by the competent authority vide the proceedings dated 03.02.2014 enclosed at p80 of the typed set of papers.
The petitioner prays that the same may be taken into consideration for selection in the next selection as equivalent for recruitment to the post of Asst.Professor in Physics persuant to her application for the Advertisement No.12/2019 dated 04.10.2019 and thus render justice.'
2.Recording the endorsement made by the learned counsel appearing for the petitioner, this writ petition is closed with liberty to the petitioner to participate in the selection process, if she had obtained the Equivalence Certificate from the competent Authority.
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3.The writ petition is accordingly closed. No costs.
Consequently, the connected miscellaneous petitions are closed.
15.12.2020 pri Speaking Order/ Non Speaking Order Index: Yes/ No Internet: Yes/ No To
1.The Secretary, University Grants Commission, Bahadur Shah Zafar Marg, New Delhi – 110 002.
2.The Additional Secretary, Association of Indian Universities, AIU House, No.16, Indrajit Gupta Marg, New Delhi – 110 002.
3.The Secretary, Higher Education Department, Government of Tamilnadu, Fort St.George, Chennai – 600 009.
4.The Chairman, Teachers Recruitment Board, E.V.K.Sampath Buildings, Nungambakkam, Chennai – 600 006.
4/5https://www.mhc.tn.gov.in/judis/ W.P.No.7645 of 2014 M.DHANDAPANI,J.
pri W.P.No.7645 of 2014 And M.P.Nos.1 and 2 of 2014 15.12.2020 5/5 https://www.mhc.tn.gov.in/judis/