Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in Societies Registration (Uttar Pradesh Amendment) Act, 2000

1. Short title and commencement.

(1)This Act may be called the Societies Registration (Uttar Pradesh Amendment) Act, 2000.
(2)It shall be deemed to have come into force on November 25, 1999.