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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(vii) in The Maharashtra Educational Institutions (Management) Act, 1976

(vii)“taking over management of an institution” with its grammatical variations and cognate expressions means the “taking over of the management of the institution and the property of the institution used in relation to such management”.