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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(i) in Rules of the High Court of Judicature for Rajasthan, 1952

(i)any other officer, with respect to such functions and duties of the Registrar, as may have been assigned to such officer by the Chief Justice: and