Himachal Pradesh High Court
Jagdish Chand & Ors. vs . Swaroop Chand & Ors. on 16 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Jagdish Chand & Ors. Vs. Swaroop Chand & Ors.
RSA No.440 of 2008 .
16.06.2023 Present: Mr. Sunil Mohan Goel, Advocate, for the appellants.
Mr. Bhupinder Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the respondents.
Learned counsel for the appellants states that appellant No.1(b) has died. He seeks time to obtain instructions for taking consequential steps in that regard and also as to whether the appellants are interested to pursue the matter or not. At his request, list on 12.07.2023.
Jyotsna Rewal Dua
June 16, 2023 Judge
Mukesh
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