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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(q) in Meghalaya Regulation of the Game of Arrow Shooting and the Sale of Teer Tickets Act, 2018

(q)"teer tickets" means the documents issued in acknowledgment of stake money received or deemed to have been received on the sale of teer (thoh team) tickets.