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Andhra Pradesh High Court - Amravati

K.V. Siva Reddy, vs The State Of Andhra Pradesh on 2 August, 2022

Author: C.Praveen Kumar

Bench: C.Praveen Kumar

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.A.No.623 of 2022

                          PROCEEDING SHEET

Sl.
                                        ORDER

No DATE

1. 02.8.2022 CPK, J & TRR, J No representation on behalf of the appellant. List on 10.08.2022.

___________ CPK, J ___________ TRR, J AMD