Andhra Pradesh High Court - Amravati
K.V. Siva Reddy, vs The State Of Andhra Pradesh on 2 August, 2022
Author: C.Praveen Kumar
Bench: C.Praveen Kumar
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.A.No.623 of 2022
PROCEEDING SHEET
Sl.
ORDER
No DATE
1. 02.8.2022 CPK, J & TRR, J No representation on behalf of the appellant. List on 10.08.2022.
___________ CPK, J ___________ TRR, J AMD