Jammu & Kashmir High Court - Srinagar Bench
Mr. Ali Mohd. Jan Advocate vs Mr. B.A Dar Sr.Aag & on 7 May, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
Serial No. 8
Reg. List.
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CPOWP NO. 196/2016
In OWP No. 1804/2014
Date of Order: 07.05.2019.
Ghulam Mohammad Jan
Vs
Rajit Punhani & Ors.
Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
Appearance:
For the Petitioner(s): Mr. Ali Mohd. Jan Advocate.
For the Respondent(s): Mr. B.A Dar Sr.AAG &
Mr. Satinder Singh Advocate.
List on 8th July 2019.
(Rajesh Bindal) Judge.
SRINAGAR 07.05.2019 "Nuzhat"
NUZHAT SHAFI 2019.05.09 16:13 I attest to the accuracy and integrity of this document