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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2) in Madhya Pradesh Bhudan Yagna Act, 1953

(2)[ The Tahsil Committee may delegate any of its powers and functions under the Act to any member or to a sub-committee of three or more of its members.] [Substituted by Madhya Pradesh Act 21 of 1954, Section 9(b).]