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[Cites 0, Cited by 0] [Section 243(3)] [Section 243] [Entire Act]

State of Goa - Subsection

Section 243(3)(b) in The Goa Panchayat Raj Act, 1994

(b)with fine which may extend to twenty-five rupees and in case of continuing contravention, with an additional fine which may extend to two rupees for every day during which such contravention continues after conviction for the first such contravention; or