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Supreme Court - Daily Orders

Hindustan Aeronautics Limited vs Murlidhar Arjun Neware on 8 January, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde

     ITEM NO.36                                 COURT NO.6                  SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                       No(s).
     21062-21063/2015

     (Arising out of impugned final judgment and order dated 30/01/2015
     in MCA No. 511/2006 in CWP No. 1349/2006, 30/01/2015 in CWP No.
     1349/2006 passed by the High Court of Bombay at Nagpur)

     HINDUSTAN AERONAUTICS LIMITED                                           Petitioner(s)

                                                       VERSUS

     MURLIDHAR ARJUN NEWARE AND ANR                                          Respondent(s)

     I.A. 1-2/2015(with c/delay in filing SLP and office report)


     Date : 08/01/2016 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                             HON'BLE MR. JUSTICE S.A. BOBDE


     For Petitioner(s)                   Mr.   K. Ramamoorthy,Sr.Adv.
                                         Ms.   N. Shoba,Adv.
                                         Mr.   Sri Ram J. Thalapathy,Adv.
                                         Mr.   V. Adhimoolam,Adv.
                                         Mr.   Shilp Vinod,Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Application seeking exemption from filing O.T. is allowed. Issue notice.

Tag with SLP(C) No.12440-12442/2015.

(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2016.01.09 13:05:38 IST Reason: