Supreme Court - Daily Orders
Hindustan Aeronautics Limited vs Murlidhar Arjun Neware on 8 January, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde
ITEM NO.36 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21062-21063/2015
(Arising out of impugned final judgment and order dated 30/01/2015
in MCA No. 511/2006 in CWP No. 1349/2006, 30/01/2015 in CWP No.
1349/2006 passed by the High Court of Bombay at Nagpur)
HINDUSTAN AERONAUTICS LIMITED Petitioner(s)
VERSUS
MURLIDHAR ARJUN NEWARE AND ANR Respondent(s)
I.A. 1-2/2015(with c/delay in filing SLP and office report)
Date : 08/01/2016 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. K. Ramamoorthy,Sr.Adv.
Ms. N. Shoba,Adv.
Mr. Sri Ram J. Thalapathy,Adv.
Mr. V. Adhimoolam,Adv.
Mr. Shilp Vinod,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Application seeking exemption from filing O.T. is allowed. Issue notice.
Tag with SLP(C) No.12440-12442/2015.
(NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2016.01.09 13:05:38 IST Reason: