Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 21 in Indira Kala Sangit Vishwavidyalaya Act, 1956 21. [ [Omitted by C.G. Act No. 12 of 2005 (w.e.f. 25-8-2005)] Omitted.]
